Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Jammu-Kashmir - Subsection Section 6(2) in Jammu and Kashmir Civil Services (Revised) Pay Rules, 2018 (2)The option shall be intimated by the Government servant to the Head of his Office along with an undertaking, in the form appended to these rules.
