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Andhra Pradesh High Court - Amravati

Siddhabathula Nithin vs The State Of Andhra Pradesh on 25 June, 2025

                                                                                     [3457]
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             WEDNESDAY ,THE TWENTY FIFTH DAY OF JUNE Z
                       TWO THOUSANDAND TWENTY FIVE z/
                                         :PRESENT:
               THE HONOURABLE SRI JUSTICE HARINATH.N
                                     IANo.2OF2025 ~
                                               lN
                               CRLP NO: 6281 OF 2025 /
Between :

  1. Siddhabathula Nithin, S/o Venkataprasad Age 30yrs, Kalavanthula by

     caste, FIat No.102, Block-D, Happy Homes Legacy, Gandhi Estates,
     Serilingampalli, Hyderabad, Rangareddy District, Telangana State.

 2. Siddhabathula MadhavI-, W/o Venkata Prasad, Age 54yrs, Kalavanthula
    by Caste, Flat No. 102, Block - D, Happy Homes Legacy, GandhI-

    Estates, SerilingampaIIi, Hyderabad, Rangareddy District, Telangana
    State.

 3. SI'ddhabathula         Venkataprasad,           s/o     late    Bhagavan,        Age      57yrs,
    Kalavanthula by caste. FIa{ No.102] BIock -D, Happy Homes Legacy,

    Gandhi      Estates,      SeriII-ngamPalli,           Hyderabad      Rangareddy        Dl-strict,

    Telangana state.

 4. Ambula Bhavana Subha, W/o Ayyappa Deepak,Age 28yrs, Suryabalija
    by caste, H.No.5236, BHELTown ship, R.C.Puram MandaI, Medak

    District, Telangana state.

 5. Ayyappa Deepak, S/o Venkata Ramayya, Age 33yrs, Suryabalija by
    caste,   H.No.5236,        BHEL        Town      ship,     R.C.Puram        Mandal,       Medak

    District, Telangana State.


                                                                        ...Petitioner/Accused

                                                     (Petitioner in CRLP 6281 OF 2025
                                                                   On the file of High Court)

                                           AND
     1. The State ofAridhra Pradesh, rep by its Public Prosecutor High Court of
       A.P., Amaravati through SHO, Women Police Station AnakapaIIe.

    2. Siddabathula Hima         Bindu @ Puvvula        Himabindu, W/o Nitl'n,      (D/o

       Puvvula Karunakar), age 29yrs R/o D.No.15-16-10/5, P.V.R. Naidu

       Street, Near Park Centre, Gavarapalem, Anakapalli, Visakhapatnam
       District .


                                                 ...Respondent/Defacto Complainant

                                                                (Respondents in-do-)

Counsel for the Petitioner : Sri J RAVI KUMAR


Counsel for the Respondent No.1 :PUBLIC PROSECUTOR


       Petition under Section 528 of BNSS, 2023(Section 482 of Cr.P.C),

Praying that in the circumstances stated in the memorandum of grounds filed
in support of the CrI-minal Petition, the High Court may be pleased to Stay of
all further proceedings in cc.No.968/2021 on the file of III Additional Civil

Judge(Junior        Division)   Gum     XIII   Additional   Metropolitan-I-l Magistrate,
Anakapalle , pending isposal of CRLP No. 6281 of 2025, on the file of the
High Court.


       The court while directing issue of notice to the Respondents herein to
show cause as to why this application should not be complied with, made the
foIIowI'ng Order.(The receipt of thI-S Order Will be deemed to be the receipt of

notice in the case).
ORDER

ff Heard-

There shall be stay of appearance for the petitioner Mos.2 to 5 in c.c.No.968 of 2021, on the file of Ill AdditionaI` Civil Judge (Junior Division)-Gum-XIII Additional MetropolI-tan Magistrate, Anakapalle, except+or the dates when the presence of the petitioner(s) is required for the purpose of trial." SD/-K. KASIRAO ACHARI //TRUE COPY// F( To,

1. The lll Additional Civil Judge(Junior Division) Gum XIII Additional Metropolitan Magistrate, Anakapalle.

2. SI'ddabathula Hima Bindu @ Puvvula Himabindu, W/o Nitin, (D/o Puvvula Karunakar), age 29yrs R/o D.No.15-16-10/5, P.V.R. Naidu Street, Near Park Centre, Gavarapalem, AnakapaIIi, Visakhapatnam District .( By RPAD)

3. One CC to SRl. J RAVI KUMAR Advocate [OPUC]

4. Two cos to the PUBLIC PROSECUTOR, High Court ofA.P [OPUC]

5. One spare copy psk HIGH COURT HN,J DATED :25/06/2025 POST THE MATTER ON 30.07.2025 ORDER IA No, 2 OF2025 IN CRLP.No.6281 of 2025 INTERIM STAY