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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(3) in The Punjab Agricultural University Act, 1961

(3)At the first meeting of the Board, the members of the Board, other than official members, shall draw lots to determine the term of their office so that two members shall retire after one year, two after two years, two after three years, two after four years and one after five years.