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State of Andhra Pradesh - Section

Section 29 in Andhra Pradesh Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

29. Power to remove persons from tramway.

- Any person, entering upon or into any tramway station or other tramway system premises without lawful authority, and on being asked to leave the same by any tramway official, does not leave therefrom, then he may be removed from the tramway system by such tramway official or by any other person or persons authorized in this behalf by he tramway operator or by the police.Chapter - IV Tramway System Safety