Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Puducherry - Subsection

Section 9(2)(iii) in Puducherry Hindu Religious Institutions Act, 1972

(iii)requires the Executive Officer to incur expenditure which is necessary or excessive or is not in accordance with the local custom or usage,