Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 114] [Entire Act]

Union of India - Subsection

Section 114(2) in Code on Social Security, 2020

(2)Every scheme framed and notified under sub-section (1) may provide for-
(a)the manner of administration of the scheme;
(b)the agency or agencies for implementing the scheme;
(c)the role of aggregators in the scheme;
(d)the sources of funding of the scheme; and
(e)any other matter as the Central Government may consider necessary for the efficient administration of the scheme.