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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(4)(f) in West Bengal Building (Regulation of Promotion of Construction and Transfer by Promoters), Act, 1993

(f)the certificate of registration granted to him previously for construction of any other building was cancelled under section 4 of this Act.