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[Cites 0, Cited by 0] [Section 103] [Entire Act]

State of Meghalaya - Subsection

Section 103(a) in Meghalaya Value Added Tax Act, 2003

(a)Sells or otherwise disposes of his business or any part of his business or effect or comes to know of any change in the ownership of his business, or discontinues his business or changes his place of business or opens a new place of business, or