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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(1) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(1)to provide for instruction, including correspondence courses, teaching and training in such branches of learning and courses of study as it my think fit to make provisions for research, advancement and dissemination of knowledge and conduct special undergraduate courses for talented students;