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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 12(1)(d) in Arunachal Pradesh Water Supply Act, 2015

(d)No person shall cause or suffer to percolate or drain into or upon any water works whereby the water therein may, in any way, be fouled, polluted or its quality and quantity altered;