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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(3)(ii) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(ii)The University shall have perpetual succession and a common seal and shall sue and be sued by the said name.