Section 84A(4)(b) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

[Cites 0, Cited by 0] [Section 84A(4)] [Section 84A] [Entire Act]

(b)set forth with sufficient particulars, the ground or grounds, on which the election is called in question;

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