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State of West Bengal - Section

Section 14 in West Bengal Premises Tenancy Rules, 1956

14.

In respect of each application for information regarding deposit of rent or for duplicate copies of application for deposit of rent, not received by landlords searching fees shall be levied according to the following scales:
(i)For deposits made during one month or part - Re. 1.
(ii)For deposits made during more than one month -
(a)for the first month - Re. 1.
(b)for each subsequent month or part - eight annas.