Calcutta High Court (Appellete Side)
Indranil Ghosh vs The State Of West Bengal & Ors on 25 August, 2025
Author: Rajarshi Bharadwaj
Bench: Rajarshi Bharadwaj
10 ss 25.08.2025 WPA 17289 of 2025 Indranil Ghosh Vs. The State of West Bengal & Ors. Ms. Anikta Dey ... ... for the petitioner Mr. Avishek Prasad Mr. Sourodeep Singha ... ... for the DPSC, Malda Learned counsel appearing for the petitioner submits that there is a typographical error in the order dated 11th August, 2025 and she prays for correction of the same.
On perusal of the order dated 11 th August, 2025 it is revealed that in the cause title instead of "Indrani Ghosh" it should be read as "Indranil Ghosh" and in the second paragraph instead of "The petitioner seeks intra- district transfer on her own medical grounds" it should be read as "The petitioner seeks intra-district transfer on his own medical grounds."
The other portion of the order dated 11th August, 2025 shall remain the same.
(Rajarshi Bharadwaj, J.)