Section 6 in The Goa, Daman and Diu Administrative Tribunal Rules, 1968
6. Repeal.
- As from the commencement of these rules, the corresponding rules of the R. A. U., Provincial Legislative Diploma No. 252, dated 25-2-1927 and Rule 3 of the Goa, Daman and Diu Administrative Tribunal Rules, 1966, shall stand repealed.
