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[Cites 0, Cited by 0] [Section 8(8)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(8)(8) in AICTE (Open and Distance Learning Education) Guidelines for Standalone Institutions, 2019

8.2.1. Self Learning Material has clearly stated objectives, intended learning outcomes, study guidance and advice for the learners to optimally use the material and suggestive related reference material to enhance the learning experience. In case of digital Self Learning Material linkage within the text with other media is maintained for easy referencing and progress;