Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(2)(i) in The Jammu and Kashmir State Evacuees' (Administration of Property) Act, 2006

(i)raise with the previous sanction of the Government on the security of the evacuee property such loans as may be necessary;