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National Company Law Appellate Tribunal

Dr. P. Mahabala Rai vs Omega Hospitals Pvt. Ltd. & Ors on 26 August, 2025

         NATIONAL COMPANY LAW APPELLATE TRIBUNAL
                       AT CHENNAI
                         (APPELLATE JURISDICTION)
                           TA (AT) No. 189 / 2021
                     (Company Appeal (AT) No. 105 / 2019)

In the matter of:
Dr. P. Mahabala Rai
S/o. Late Sh. K. Thimmappa rai,
Aged about 73 years,
Door No. 15-10-866, Bendoor Road,
C-48, 1st Cross, Bendoor, Mangalore,
Karnataka - 575002                                   ..... Appellant

V

M/s. Omega Hospitals Pvt. Ltd.,
Through its Managing Director,
Registered Office at Pumpwell,
Bypass Road                                          ..... Respondent No. 1

Dr. K. Mukund,
`Pratheeksha', Vyasa Rao Road,
Mangaluru City, D.K. District,
Mangalore - 575003, Karnataka                         ..... Respondent No. 2

Dr. Suresh Suratkal (Deceased)
S/o. Mr. Sanil;
Postal Address: `Bhuvaneshwari',
Iddya; Suratkal, Mangaluru City,
D.K. District, Mangaluru - 575014                    ..... Respondent No. 3
Karnataka
Bindya Suresh
W/o. late Dr. Suresh Suratkal
Bhuvaneswari Nilaya,
MRPL Road, Idya,
Suratkal, Mangalore,
D.K. District - 575014                              ..... Respondent No.3(a)




TA (AT) No. 189/2021 (Comp. App (AT) No.105/2019)                    Page 1 of 4
 Pratham Suresh
S/o. late Dr. Suresh Suratkal
Bhuvaneswari Nilaya,
MRPL Road, Idya,
Suratkal, Mangalore,
D.K. District - 575014                              .....Respondent No.3(b)

Tushar Suresh
S/o. late Dr. Suresh Suratkal
Bhuvaneswari Nilaya,
MRPL Road, Idya,
Suratkal, Mangalore,
D.K. District - 575014                              .....Respondent No.3(c)

Nikhet Suresh
S/o. late Dr. Suresh Suratkal
Bhuvaneswari Nilaya,
MRPL Road, Idya,
Suratkal, Mangalore,
D.K. District - 575014                               .....Respondent No.3(d)
(As per Tribunal Order dt. 19.10.2024
in IA No. 827 of 2024)

Dr. Bhasker Bappal,
Postal Address: Bappal Road,
Jeppu, Mangalore,
Mangaluru City, D.K. District,
Mangaluru - 575002, Karnataka                        ..... Respondent No. 4

Dr. A.G. Jayakrishnan,
Postal Address: `The Planet',
Near Karnataka Polytechnic,
Kadri, Mangaluru City, D.K. District,
Mangalore - 575004, Karnataka                         ..... Respondent No. 5

Dr. Mohanchandra Suvarna,
Postal Address: Sanjeeveni,
`Westgate Pride', Falnir Road,
Mangaluru City, D.K. District,
Mangalore - 570002, Karnataka                         ..... Respondent No. 6




TA (AT) No. 189/2021 (Comp. App (AT) No.105/2019)                Page 2 of 4
 Mangalore Heart Scan Foundation,
Represented by its Chairman and
Managing Director,
Postal Address: Opp. to Colaco Hospital,
Bendoor Road, Mangaluru City,
D.K. District, Mangalore - 575002
Karnataka                                             ..... Respondent No. 7
Dr. Joe Verghese,
S/o. Mr. C.P. Verghese,
Postal Address: Near UBMC School,
Kalpane Road, Balmatta,
Mangaluru City, D.K. District,
Mangalore - 575002,
Karnataka                                             ..... Respondent No. 8

Dr. Errol Pinto,
Postal Address: Collectors Gate,
Balmatta, Mangalore - 575001                          ..... Respondent No. 9
Dr. P. Subramanya Bhat,
Postal Address: `Geethanjali', Bare Bail,
Near Polytechnic, Kadri,
Mangaluru City, D.K. District,
Mangalore - 575004, Karnataka                         ..... Respondent No.10
Dr. R.L. Kamath,
Postal Address: Sushil Planter's Lane,
Kadri, Mangaluru City,
D.K. District, Mangalore - 575003, Karnataka          ..... Respondent No.11

Present :

For Appellant          : Mr. K. Sathiyamurthi, Advocate
For Respondents         : Mr. Vishaal G, Advocate
                          For Mr. AM. Sridharan, Advocate for R1
                                     ORDER

(Hybrid Mode) 26.08.2025:

The Appellant has filed a withdrawal memo praying that, for the reasons given in the said memo, the instant Appeal may be dismissed as withdrawn.
TA (AT) No. 189/2021 (Comp. App (AT) No.105/2019) Page 3 of 4
Owing to the request made by the Appellant, the TA (AT) No. 189 / 2021 (Company Appeal (AT) No. 105 / 2019), is accordingly dismissed as withdrawn.
[Justice Sharad Kumar Sharma] Member (Judicial) [Jatindranath Swain] Member (Technical) SR/MS/RS TA (AT) No. 189/2021 (Comp. App (AT) No.105/2019) Page 4 of 4