Delhi High Court - Orders
Aditya Singhal vs Ioc Ltd & Ors on 23 February, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~517-518 (R)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9054/2009, CM APPL. 6600/2009
ADITYA SINGHAL ..... Petitioner
Through: None.
versus
IOC LTD & ORS. ..... Respondents
Through: None.
+ W.P.(C) 10342/2009, CM APPL. 8951/2009
RS SETTIA ..... Petitioner
Through: None.
versus
INDIAN OIL CORPORATION LTD & ORS. ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 23.02.2022 [VIA VIDEO-CONFERENCING] None has appeared for parties when the matter was called. List again on 30.03.2022 in the category of "After Notice Miscellaneous Matters".
Meanwhile Court notice shall issue to parties and counsels as well via e-mode.
YASHWANT VARMA, J.
FEBRUARY 23, 2022/bh Signature Not Verified Digitally Signed By:BHAWNA Signing Date:25.02.2022 17:25:39