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[Cites 0, Cited by 0] [Section 160] [Entire Act]

State of Telangana - Subsection

Section 160(4) in Telangana Panchayat Raj Act, 2018

(4)When the office of the President is vacant, the Vice- President of the Mandal Praja Parishad shall perform the responsibilities and functions and exercise the powers of the President until a new President is elected.