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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Karnataka - Subsection

Section 17(1)(b) in Karnataka Agricultural Income-Tax Act, 1957

(b)[Joint Commissioner] [Substituted by Act 5 of 1993 w.e.f.9.11.1992] of Agricultural Income-tax;
(bb)[[Deputy Commissioner] [Inserted by Act 29 of 1963 w.e.f. 1.1.1964] of Agricultural Income-Tax;]