Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 59 in High Court Rules and Orders In M.P. (59)Rule 19. - Substitute sub-rule (2), or Rule 15-A, or Rule 17" for "sub-rule (2), or Rule 17".
