Jharkhand High Court
Hemant Goyal vs The State Of Jharkhand & Ors on 9 May, 2022
Author: Sanjay Kumar Dwivedi
Bench: Sanjay Kumar Dwivedi
1
IN THE HIGH COURT OF JHARKHAND AT RANCHI
WP(Cr) No. 1266 of 2022
Hemant Goyal ...... Petitioner
Versus
The State of Jharkhand & Ors. ...... Respondents
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CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI
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For the Petitioner : Mr. Indrajit Sinha, Advocate Mr. J.K. Pasari, Advocate Mr. Shubham Choudhary, Advocate For the State : Ms. Neha Pandey, A.C. to Sr. S.C.-III 02/Dated: 09/05/2022 Learned counsel for the petitioner submits that defect with regard to Annexure-4, he has filed hand written pages today itself and so far as defect with regard to page 82, typed copy of the same shall be filed by tomorrow.
Let him do so.
If the defects are removed, let this matter appear on 12.05.2022.
(Sanjay Kumar Dwivedi, J.) Satyarthi/