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[Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act]

Bengal Presidency - Subsection

Section 71(1)(i) in The Calcutta Hackney-Carriage Act, 1919

(i)for the inspection of the premises on which any such carriages, palanquins, rickshaws, horses and the other things are kept;