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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Sikkim - Subsection

Section 8(1)(p) in Vinayaka Missions Sikkim University Act, 2008

(p)to make special provision for students belonging to the State of Sikkim for admission in any course of the University [* * *] [Omitted by Act No. 7 of 2017, w.e.f. 22.03.2017.] regional centre or study centre ;