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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Karnataka - Subsection

Section 34(2)(iii) in The Karnataka State Law University Act, 2009

(iii)to make Regulations regarding the scheme of examinations and conditions on which the students shall be admitted to the examinations, degrees, diplomas, certificates or other academic distinctions;