Rajasthan High Court - Jaipur
Pankaj Gupta vs Shri A K Chaturvedi And Others ... on 26 July, 2023
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
[2023:RJ-JP:15251]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Contempt Petition No. 224/2016
In
S.B. Civil Writ Petition No.8215/2014
Pankaj Gupta son of Shri Ashok Kumar Gupta, aged about 27
years, resident of Bhitawari, Near Usha Mandir, Town Bayana,
district Bharatpur, Rajasthan.
----Petitioner/Applicant
Versus
1.A K Chaturvedi, Regional Director, North, Ministry of Corporate
Affairs, A-14, Sector-I, PDIL Bhawan, Noida, U.P. At present B-2
Wing II Floor, Pariyavaran Bhawan, CGO, Complex, New Delhi-
110003.
2.Mr. Shikhar Chand Agrawal, Commissioner, Jaipur Development
Authority, Jaipur.
3.Mr. Gopal Ansal, Director, M/S. Ansakl Buildwell Limited,
having its office at Ansal City Nea DPS School, Main Jaipur Ajmer
Highway, Jaipur.
----Contemnors/Non-Petitioners
For Petitioner(s) : Ms. Neha Goyal for
Mr. Shiv Charan Gupta
For Respondent(s) : Mr. Vishwajeet Mantri
Mr. Yuraj Samat Mr. C.S. Sinha for Mr. Ashish Kumar HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 26/07/2023 Learned counsel for the petitioner wants to withdraw this contempt petition.
The contempt petition is dismissed accordingly. Notices are discharged.
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