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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(c) in THE UTTAR PRADESH EDUCATIONAL INSTITUTIONS (RESERVATION IN TEACHERS' CADRE) ACT, 2021

(c)"direct recruitment" means the process of appointing faculty by inviting applications against public advertisement from persons eligible to teach in a State Educational Institution;