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[Cites 0, Cited by 0] [Section 2(17)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(17)(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(b)"Town Area" shall have the meaning assigned to it under the U.P. Town Areas Act, 1914 (U.P. Act II of 1914);