Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(1)(a) in Jammu and Kashmir State Commission for Protection of Women and Child Rights Act, 2018

(a)investigate, examine and review all matters relating to the safeguards provided for women and children rights under the Constitution and any law for the time being in force for their protection and recommend measures for their effective implementation ;