Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61(12)] [Section 61] [Entire Act]

State of Odisha - Subsection

Section 61(12)(c) in The Orissa Factories Rules, 1950

(c)Large quantities of such liquids shall be stored in isolated adequately ventilated building of fire resisting construction or in storage tanks, preferably undergrounds and at a distance from any building as required in the Petroleum Rules, 1976.