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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(k) in The Information Technology (Procedure And Safeguard For Monitoring And Collecting Traffic Data Or Information) Rules, 2009

(k)"monitor" with its grammatical variations and cognate expressions, includes to view or inspect or record or collect traffic data or information generated, transmitted, received or stored in a computer resource by means of a monitoring device;