Section 38(2) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008
(2)The registering officer, as the case may be, on receipt of the demand draft under sub-rule (1) shall arrange to deposit the amount in the appropriate account in the Bank specified by the State Government from time to time under the relevant head of account.Part - III Safety and HealthChapter - VI General Provisions
