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[Section 8]
[Entire Act]
State of Gujarat - Subsection
Section 8(2) in Gujarat District Mineral Foundation Rules, 2016
| Sr. No. | Particulars of office of the member | Designation of Members in the State LevelCoordination Committee |
| 1. | Minister of Mines and Mineral | Chairperson |
| 2. | Minister of Panchayats and Rural Development | Member |
| 3. | Additional Chief Secretary, Finance Department | Member |
| 4. | Additional Chief Secretary, Industries and MinesDepartment | Member |
| 5. | Additional Chief Secretary, Health and FamilyWelfare Department | Member |
| 6. | Additional Chief Secretary, Social Justice andEmpowerment Department | Member |
| 7. | Additional Chief Secretary, (Primary andSecondary) Education Department | Member |
| 8. | Principal Secretary, (Planning), GeneralAdministration Department | Member |
| 9. | Principal Secretary, Panchayats Department | Member |
| 10. | Principal Secretary, Labour and EmploymentDepartment | Member |
| 11. | Secretary, Rural Development Department | Member |
| 12. | Secretary, Tribal Development Department | Member |
| 13. | Secretary, Roads and Buildings Department | Member |
| 14 | Member Secretary, Gujarat Pollution ControlBoard | Member |
| 15. | Commissioner, Geology and Mining | Member Secretary |