Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] Union of India - Subsection Section 42(4) in The National Cadet Corps Rules, 1948 (4)Minutes shall be kept of every meeting of an Advisory Committee. One Copy of such minutes shall be forwarded to the Director General National Cadet Corps.
