Himachal Pradesh High Court
M/S Vrv Foods Ltd. vs . M/S Indera Dogra Partner on 19 June, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
M/s VRV Foods Ltd. Vs. M/s Indera Dogra Partner .
COMS No. 27 of 2019 19.6.2023 Present: Mr.Nitin Thakur, Advocate, for the plaintiff.
Mr.Atul G. God, Advocate, for the defendant.
On request of learned counsel for the defendant, matter is adjourned, enabling him to refer case law with respect to provisions of Section 12-A of the Commercial Courts Act.
List on 28th June, 2023.
(Vivek Singh Thakur), Judge.
19th June, 2023 (Keshav) ::: Downloaded on - 20/06/2023 20:32:23 :::CIS