Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

M/S. Aai Tulja Bhavani Transport vs State Of Maharashtra And Anr on 6 December, 2021

Author: Madhav J. Jamdar

Bench: G.S. Patel, Madhav J. Jamdar

                                                    9-OSWP-3552-2018 WITH WP-2957-2021F.DOC




                      Ashwini
                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   CIVIL APPELLATE JURISDICTION
                                   WRIT PETITION NO. 6199 OF 2021


                      Aai Tulja Bhavani Transport                             ...Petitioner
                             Versus
                      State of Maharashtra & Anr                           ...Respondents
                                              WITH
                                INTERIM APPLICATION NO. 2883 OF 2021
                                               IN
                                   WRIT PETITION NO. 6199 OF 2021

                      Shobhana Transport Company                           ..Petitioner
                            Versus
                      Aai Tulja Bhavani Transport                     ...Respondents
                                                  WITH
                               INTERIM APPLICATION NO. 3403 OF 2021
                                                    IN
                                   WRIT PETITION NO. 6199 OF 2021
                      Gade Transport Ahmednagar                            ..Petitioner
                            Versus
         Digitally    Aai Tulja Bhavani Transport                     ...Respondents
         signed by
         ASHWINI
         HULGOJI
                                                  WITH
ASHWINI
         GAJAKOSH
HULGOJI
GAJAKOSH Date:
                               INTERIM APPLICATION NO. 3402 OF 2021
         2021.12.07
         18:40:21                                   IN
         +0530
                                   WRIT PETITION NO. 6199 OF 2021
                      Creative Grains and Transportation Services Pvt      ..Petitioner
                      Ltd
                            Versus
                      Aai Tulja Bhavani Transport                     ...Respondents
                                                  WITH
                                   WRIT PETITION NO. 6394 OF 2021
                      HP Ghumare through Proprietor Haridas S/o           ...Petitioner
                      Pralhad Ghumare
                            Versus



                                                     Page 1 of 7
                                               6th December 2021
                            9-OSWP-3552-2018 WITH WP-2957-2021F.DOC




The State of Maharashtra through Principal ...Respondents
Secretary & Anr
                             WITH
             WRIT PETITION NO. 6518 OF 2021

Patil Transport Service through partner Hanesh     ...Petitioner
Dilip Patil
       Versus
The State of Maharashtra through Principal     ...Respondents
Secretary & Anr
                             WITH
          INTERIM APPLICATION NO. 2883 OF 2021
                               IN
              WRIT PETITION NO. 6199 OF 2021
Shobhana Transport Company                          ..Petitioner
       Versus
Aai Tulja Bhavani Transport                    ...Respondents
                             WITH
              WRIT PETITION NO. 6812 OF 2021
SB Konapure through partners and POA               ...Petitioner
Shivanand Basappa Konapure
       Versus
The State of Maharashtra & Ors                 ...Respondents
                             WITH
          INTERIM APPLICATION NO. 3354 OF 2021
                               IN
              WRIT PETITION NO. 6812 OF 2021
SB Konapure through partners and POA               ...Petitioner
Shivanand Basappa Konapure
       Versus
The State of Maharashtra through Government    ...Respondents
Pleader & Ors
                             WITH
            WRIT PETITION (ST) NO. 18718 OF 2021
HP Ghumare                                         ...Petitioner
       Versus
State of Maharashtra & Anr                     ...Respondents
                             WITH


                            Page 2 of 7
                         6th December 2021
                            9-OSWP-3552-2018 WITH WP-2957-2021F.DOC




              WRIT PETITION NO. 5100 OF 2021
Mariwala Bhatia Co-operative Consumer Society     ...Petitioner
Ltd
       Versus
State of Maharashtra & Ors                    ...Respondents
                              WITH
           WRIT PETITION (ST) NO. 18839 OF 2021
Patil Transport Service                           ...Petitioner
       Versus
State of Maharashtra & Ors                    ...Respondents
                              WITH
              WRIT PETITION NO. 6199 OF 2021
Aai Tulja Bhavani Transport                       ...Petitioner
       Versus
State of Maharashtra & Ors                    ...Respondents
                              WITH
              WRIT PETITION NO. 6812 OF 2021
SB Konapure                                       ...Petitioner
       Versus
State of Maharashtra & Ors                    ...Respondents
                              WITH
           WRIT PETITION (ST) NO. 27238 OF 2021
                        (Aurangabad Bench)
Joshi Freight Carriers                            ...Petitioner
       Versus
State of Maharashtra & Ors                    ...Respondents
                              WITH
           WRIT PETITION (ST) NO. 27236 OF 2021
                        (Aurangabad Bench)
Joshi Freight Carriers                            ...Petitioner
       Versus
State of Maharashtra & Ors                    ...Respondents
                              WITH
              WRIT PETITION NO. 11111 OF 2021
                        (Aurangabad Bench)
Sainath Grain Traders Pvt Ltd                     ...Petitioner
       Versus
State of Maharashtra & Ors                    ...Respondents


                            Page 3 of 7
                        6th December 2021
                              9-OSWP-3552-2018 WITH WP-2957-2021F.DOC




                            WITH
              WRIT PETITION NO. 9279 OF 2021
                      (Aurangabad Bench)
Shalimar Transport                              ...Petitioner
       Versus
State of Maharashtra & Ors                  ...Respondents
                            WITH
           WRIT PETITION (ST) NO. 11336 OF 2021
                      (Aurangabad Bench)

Noble Carrying Corporation                              ...Petitioner
       Versus
State of Maharashtra & Ors                           ...Respondents

                        WITH
          WRIT PETITION (ST) NO. 11192 OF 2021
                  (Aurangabad Bench)

HP Ghumare                                              ...Petitioner
       Versus
State of Maharashtra & Ors                           ...Respondents

                            WITH
           WRIT PETITION (ST) NO. 11193 OF 2021
                      (Aurangabad Bench)
HP Ghumare                                      ...Petitioner
       Versus
State of Maharashtra & Ors                  ...Respondents

                       WITH
         WRIT PETITION (ST) NO. 11203 OF 2021
                 (Aurangabad Bench)

HP Ghumare                                              ...Petitioner
       Versus
State of Maharashtra & Ors                           ...Respondents
                      WITH
         WRIT PETITION (ST) NO. 27370 OF 2021


                              Page 4 of 7
                         6th December 2021
                               9-OSWP-3552-2018 WITH WP-2957-2021F.DOC




                      (Aurangabad Bench)
Shobhana Transport Company                      ...Petitioner
       Versus
State of Maharashtra & Ors                  ...Respondents
                            WITH
           WRIT PETITION (ST) NO. 11332 OF 2021
                      (Aurangabad Bench)
Shobhana Transport Company                      ...Petitioner
       Versus
State of Maharashtra & Ors                  ...Respondents
                            WITH
              WRIT PETITION NO. 3915 OF 2021
                        (Nagpur Bench)

Gupta Freight Carriers                                    ...Petitioner
       Versus
State of Maharashtra & Ors                             ...Respondents


Mr Vishwajeet Sawant, Senior Counsel, with Rohan Kadam &
     Vishwajeet Mohite, i/b Sidddharth R Kapre, for the Petitioner in
     WP-6199/2021.
Mr Krishna Agrawal, i/b Talekar & Associates, for the Petitioner in
     WP-6394/2021.
Mr Akshay Petkar, with Aniket Malu, for Petitioner in WP-
     6518/2021.
Mr Ajita Mishra, with Ms Sadhana & N Srivastava, i/b Maniar
     Srivastava, for Applicant in IA-3403/2021.
Ms Ayodya Patki, i/b Ashish Sonawane, for Applicant in IA-
     2883/2021.
Mr AA Kumbhakoni, Advocate General, with PP Kakade, GP, AP
     Shinde, 'B' Panel Counsel & PG Sawant, AGP, for Respondent-
     State, in all Writs Petitions.
Mr Sudhir Halli, i/b Ruchira Halli, for Petitioner in WP-6812/2021.


                      CORAM        G.S. Patel &
                                   Madhav J. Jamdar, JJ.
Page 5 of 7

6th December 2021 9-OSWP-3552-2018 WITH WP-2957-2021F.DOC DATED: 6th December 2021 PC:-

1. The entire group is now assigned to this Bench by an administrative order on 1st December 2021. The group includes Petitions that have been transferred or re-transferred here from the Aurangabad and the Nagpur Benches.
2. All Petitions raised common issues. We propose to dispose of the group with a common order at the stage of admission. We will endeavour to do so at the earliest.
3. However, some accommodation will have to be made for Advocates who may be from Aurangabad and Nagpur and will need sufficient advance notice. We make it clear that they are free to join online with the login link and id given below. Prior leave is not required. The hearing will be in hybrid mode. Any advocates joining online should ensure that someone on their behalf is present physically if any citations, documents or compilations are to be tendered. We will not be accessing documents online and we do not permit screen sharing for citations.
4. The online link and id are:
MEETING LINK https://zoom.us/my/pateljamdarjj PASSCODE 3713
5. In all matters, pleadings are also not complete. All Affidavits in Reply are to be filed and served later than 17th December 2021, if Page 6 of 7 6th December 2021 9-OSWP-3552-2018 WITH WP-2957-2021F.DOC not already done. Affidavits in Rejoinder, if any, to be filed and served by 4th January 2021.
6. We place the entire group peremptorily first on board for hearing and final disposal at the stage of admission on 6th January 2022. All Advocates and parties are put to notice that the hearing will then continue on a day-to-day basis.
7. All previous interim or ad-interim orders will continue.
8. The Associate will ensure that the entire group is correctly listed on the next date. The Registry will call for all R&Ps in all matters from Aurangabad Bench and the Nagpur Bench that are part of this group.
9. All concerned will act on production of a digitally signed copy of this order.
(Madhav J. Jamdar, J)                               (G. S. Patel, J)




                               Page 7 of 7
                           6th December 2021