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Calcutta High Court

Kedar Lal Seal vs Hara Lal Seal on 8 March, 2011

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

                               GA No.3510 of 2006
                               CS No. 514 of 1953

                       IN THE HIGH COURT AT CALCUTTA
                   Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE




                                    KEDAR LAL SEAL

                                    Versus

                                    HARA LAL SEAL

        BEFORE:
       The Hon'ble JUSTICE SANJIB BANERJEE

Date : March 8, 2011.

The Court : None appears in support of the application even at the second call. The matter had earlier appeared in the warning list. G.A.No.3510 of 2006 is dismissed for default. Interim order, if any, stands vacated. There will be no order as to costs.

(Sanjib Banerjee, J.) A/s.