Calcutta High Court
Kedar Lal Seal vs Hara Lal Seal on 8 March, 2011
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
GA No.3510 of 2006
CS No. 514 of 1953
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
KEDAR LAL SEAL
Versus
HARA LAL SEAL
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : March 8, 2011.
The Court : None appears in support of the application even at the second call. The matter had earlier appeared in the warning list. G.A.No.3510 of 2006 is dismissed for default. Interim order, if any, stands vacated. There will be no order as to costs.
(Sanjib Banerjee, J.) A/s.