Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1)(u) in Orissa Public Distribution System (Control) Order, 2008

(u)keep certified Weights and Mei sures for distribution of essential commodities to consumers and get Weights and Measures renewed timely and keep verification certificate in the business premises;