Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 32 in The Family Courts (Calcutta High Court) Rules, 1990 32. Information from employer . - The Counsellor in the discharge of his duties may seek such information as he may deem fit from the employer of any of the parties.
