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[Cites 0, Cited by 0] [Section 8C(4)] [Section 8C] [Entire Act]

State of Assam - Subsection

Section 8C(4)(i) in The Gauhati University Act, 1947

(i)to be the custodian of the records, common seal and such other property of the University as the Executive Council shall commit to his charge and to manage such properties ;