Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 79(14)] [Section 79] [Entire Act]

Union of India - Subsection

Section 79(14)(d) in Insolvency And Bankruptcy Code, 2016

(d)any unencumbered life insurance policy or pension plan taken in the name of debtor or his immediate family; and