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[Cites 0, Cited by 0] [Section 169] [Entire Act]

State of Uttarakhand - Subsection

Section 169(2) in The Uttarakhand Motor Vehicles (Fourth Amendment) Rules, 2016

(2)Fee for issue and renewal of the authorisation certificate -
(a)For motor vehicles driven by petrol: Rs 4000.00
(b)For motor vehicles driven by diesel: Rs 4000.00
(c)For both categories of motor vehicles: Rs 8000.00