Bombay High Court
Baliram Ambadas Zombade And Ors vs State Of Maharashtra And Ors on 28 January, 2026
Author: Ravindra V. Ghuge
Bench: Ravindra V. Ghuge
TRUPTI
SADANAND
BAMNE
Digitally signed by
TRUPTI SADANAND
BAMNE
Date: 2026.01.30 Common Order-28.01.2026.odt
10:52:12 +0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION/
CIVIL APPELLATE JURISDICTION
CORAM : RAVINDRA V. GHUGE &
ABHAY J. MANTRI, JJ.
DATE : 28th JANUARY, 2026
P.C. :-
1. At the time of rising, the matters mentioned in the chart in paragraph No.7 hereunder, could not be taken up for hearing due to paucity of time.
2. In several of these matters, there are office objections. As such, all office objections shall be removed within two weeks.
3. Subject to compliance of the above, ad-interim/ interim order, if any granted earlier, would continue.
4. The affidavit in reply/rejoinder, if any, shall also be filed at least one week before the next date.
5. Matters in which service of notice is awaited, put up after service.
6. Matters in which though notices were issued, the office could not process the notice due to non-supply of spare copies, the Petitioner shall supply spare copies for issuance of notice within 14 days, failing which, the matters in which copies are not supplied, would stand dismissed as against the unserved Respondents on the 15 th day. If copies are supplied, office to issue notice to the unserved Respondents, returnable after four weeks.
Trupti Bamne 1 of 2 ::: Uploaded on - 30/01/2026 ::: Downloaded on - 30/01/2026 22:11:32 ::: Common Order-28.01.2026.odt
7. Subject to the above, list these matters as under:-
Serial Nos. of matters To be listed on To be listed in the category on the Board 912 to 914 04.03.2026 Due Admission 916 to 918 04.03.2026 Due Admission 12 to 42 26.02.2026 Fresh Admission 43 to 76 27.02.2026 Fresh Admission 79 to 80 04.03.2026 Fresh Admission 82 to 93 04.03.2026 Fresh Admission 94 05.03.2026 Final hearing at Admission stage 95 to 98 05.03.2026 Urgent Admission 99 to 102 05.03.2026 Urgent Order 103 to 143 06.03.2026 Due Admission 145 to 178 07.03.2026 Due Admission 180 to 184 09.03.2026 Due Admission 186 to 196 09.03.2026 Due Admission 198 to 219 10.03.2026 Due Admission 220 10.03.2026 For Orders 221 10.03.2026 Final Hearing (ABHAY J. MANTRI, J.) (RAVINDRA V. GHUGE, J.) Trupti Bamne 2 of 2 ::: Uploaded on - 30/01/2026 ::: Downloaded on - 30/01/2026 22:11:32 :::