Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 277] [Entire Act] State of Rajasthan - Subsection Section 277(2) in Rajasthan Panchayati Raj Rules, 1996 (2)Rules made by the State Government and as amended from time to time in this behalf shall be applicable to such employees also.
