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State of Nagaland - Section

Section 271 in Nagaland Excise Rules

271. Licensed vendors prohibited to adulterate or cause deterioration of intoxicants.

- No licensed wholesale or retail vendor shall wilfully adulterate or add anything to cause the deterioration of any intoxicate sold or kept for sale by him. He shall not sell any intoxicant which he knows to have been adulterated or to have deteriorated and shall not store such intoxicant or permit such intoxicant to be stored on his premises.