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State of Madhya Pradesh - Section

Section 6 in The Northern India Ferries (M.P.) Rules, 1962

6.

A notice, specifying the lime, place and conditions of auction, shall he distributed widely in the district in which the ferry is situated and if necessary, in the neighboring districts. The Executive Engineer may, in the case of ferries which he considers to be important, publish such notice in the "Madhya Pradesh Gazette" and the local newspapers approved by Government for the purpose.