Madhya Pradesh High Court
Sayyad Inam Ur Rehman vs State Of M.P. on 23 March, 2021
Author: Rohit Arya
Bench: Rohit Arya
1 MCRC-3967-2021
The High Court Of Madhya Pradesh
MCRC-3967-2021
(SAYYAD INAM UR REHMAN Vs STATE OF M.P.)
4
Indore, Dated : 23-03-2021
Shri Ankit Verma, learned counsel for the applicant.
Shri Vikas Jaiswal, learned Panel Lawyer for the respondent/State.
Case diary is available. Learned counsel for the applicant prays for time. List after six weeks with no liberty to mention.
(ROHIT ARYA) JUDGE Vibha Signature Not Verified SAN Digitally signed by Vibha Pachori Date: 2021.03.23 18:13:11 IST