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Madhya Pradesh High Court

Sayyad Inam Ur Rehman vs State Of M.P. on 23 March, 2021

Author: Rohit Arya

Bench: Rohit Arya

                                                                         1                             MCRC-3967-2021
                                             The High Court Of Madhya Pradesh
                                                       MCRC-3967-2021
                                                           (SAYYAD INAM UR REHMAN Vs STATE OF M.P.)

                                    4
                                    Indore, Dated : 23-03-2021
                                            Shri Ankit Verma, learned counsel for the applicant.
                                            Shri Vikas Jaiswal, learned Panel Lawyer for the respondent/State.

Case diary is available. Learned counsel for the applicant prays for time. List after six weeks with no liberty to mention.

(ROHIT ARYA) JUDGE Vibha Signature Not Verified SAN Digitally signed by Vibha Pachori Date: 2021.03.23 18:13:11 IST