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Union of India - Section

Section 67B in The Aircraft Rules, 1937

67B. [ [Inserted by G.S.R. 1238, dated 8.9.1962. ]

No person shall destroy, mutilate, alter or render illegible any entry made, or willfully make or procure or assist in the making of any false or fraudulent entry in or omission from any log book referred to in rules [* * *].]