Punjab-Haryana High Court
Ranjit Kaur vs State Of Punjab And Another on 13 May, 2024
Author: Manjari Nehru Kaul
Bench: Manjari Nehru Kaul
Neutral Citation No:=2024:PHHC:066867
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
268-3
CRA-S-2658-2023
Date of decision: 13.05.2024
Ranjit Kaur .....Appellant
Versus
The State of Punjab and another .....Respondents
CORAM: HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL
Present : Mr. Kulwant Singh, Advocate
for the appellant.
Mr. Shiva Khurmi, AAG, Punjab.
None for respondent No.2-complainant.
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MANJARI NEHRU KAUL, J. (ORAL)
For orders, see judgment of even date passed in CRA-S- 2449-2023 titled as 'Paramjit Singh Vs. The State of Punjab and another'.
13.05.2024 (MANJARI NEHRU KAUL)
Vinay JUDGE
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
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